S.CHANDRASHEKHAR, . ANUBHA RAWAT CHOUDHARY
532 recorded High Court judgment(s) · 2023–2023
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| Jharkhand High Court | 532 |
Disposal nature
| Dismissed | 203 |
| Allowed | 195 |
| Disposed Off | 68 |
| Dismissed as Withdrawn | 42 |
| Closed | 6 |
| Dissmiss For Default/Non-Prosecution | 5 |
| Dismissed AS Infractous | 3 |
| Disposed Off As Infractous | 3 |
Recent judgments
- SHANKAR GOPE v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-12-22)
- BHAGIRATH MAHTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-12-22)
- MANISH KUMAR MISHRA v. THE STATE OF JHARKHAND THROUGH PRINCIPLE SECRETARY HOME DEPARTMENT — Jharkhand High Court (2023-12-22)
- THE STATE OF JHARKHAND v. DR SHASHI BHUSHAN PRASAD SINGH — Jharkhand High Court (2023-12-22)
- ARUN KUMAR PANDEY v. THE UNION OF INDIA — Jharkhand High Court (2023-12-22)
- MRS NEERA SINGH v. DR ANITA (RAI) SINGH ALIAS ANITA RAI SINGH — Jharkhand High Court (2023-12-21)
- SYRIL DANIEL v. BHARAT COKING COAL LTD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2023-12-21)
- PINTU SAHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-12-21)
- MD FARUK ALIAS FARUK ANSARI v. BALESHWAR KUMAR DAS — Jharkhand High Court (2023-12-21)
- CHAKRADHARI SIKDAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-12-20)
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