LexS.C.PARIJA,. K.R.MOHAPATRA
665 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 665 |
Disposal nature
| Disposed Off | 510 |
| Withdrawn | 75 |
| Dismissed For Default/Non-Prosecution | 40 |
| Dismissed | 23 |
| Infructuous | 8 |
| Not Pressed | 4 |
| Allowed | 2 |
| Dropped | 2 |
Recent judgments
- N.T.P.C.LTD. v. GOVT.OF ORISSA — Orissa High Court (2017-08-09)
- SUDHAKAR DASH v. ORISSA ADMINISTRATIVE TRIBUNAL,PRINCIPAL BENCH — Orissa High Court (2017-06-13)
- DR.RAJEEB KUMAR NAYAK v. STATE OF ODISHA — Orissa High Court (2017-06-13)
- PRIYANATH SAHOO v. STATE OF ORISSA — Orissa High Court (2017-06-13)
- LIAKAT ALLI v. STATE OF ODISHA — Orissa High Court (2017-06-13)
- M/S.MAA JATA JANANI INFRASTRUCTURE PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2017-06-13)
- BHAGABATI TRADERS v. STATE OF ORISSA — Orissa High Court (2017-06-13)
- BIJAYA KUMAR@BRAJA KISHORE ROUT v. STATE BANK OF INDIA — Orissa High Court (2017-06-13)
- RAMAKANTA PALEI v. STATE OF ODISHA — Orissa High Court (2017-06-13)
- BHARAT BHUSAN PUROHI v. COLLECTOR,BALANGIR — Orissa High Court (2017-03-24)