S.C.PARIJA,. D.P.CHOUDHURY

1,190 recorded High Court judgment(s) · 2011–2016

Courts

Orissa High Court

1190

Disposed Off	504
Dismissed For Default/Non-Prosecution	256
Withdrawn	193
Dismissed	173
Not Pressed	63
Verify	1

MADHAB CH.ROUT v. COMMISSIONER,S.T.A. — Orissa High Court (2016-11-25)
SUMITRA GHADEI v. NARAYNA CH.JENA — Orissa High Court (2016-11-25)
BHAWANI SANKAR DASH v. EXECUTIVE ENGINEER — Orissa High Court (2016-11-25)
MAYADHAR PARIDA v. KUMUNDA PATNAIK — Orissa High Court (2016-11-25)
PURNA CH.MOHANTY v. DIST.and SESSIONS JUDG — Orissa High Court (2016-11-25)
JHASKETAN SAHU v. D.F.O.SONEPUR — Orissa High Court (2016-11-25)
MILU SAHU v. AJAYA KU.JENA — Orissa High Court (2016-11-25)
SRIKANTA KU PADHY v. BIBHUDENDRA PATTNAIK — Orissa High Court (2016-11-25)
BHARAT KHOSLASW v. JAGAR SINGH — Orissa High Court (2016-11-25)
KANHU C.JENA v. MAGISTRATE, JAJPUR — Orissa High Court (2016-11-25)