LexS.C.PARIJA,. D.DASH
1,635 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1635 |
Disposal nature
| Disposed Off | 1280 |
| Dismissed | 230 |
| Withdrawn | 116 |
| Dismissed For Default/Non-Prosecution | 4 |
| Infructuous | 3 |
| Not Pressed | 1 |
| Dismissed for non-complying conditional Order | 1 |
Recent judgments
- HARE @ HARERAM SAGARIA v. STATE OF ODISHA — Orissa High Court (2018-06-28)
- LOCHAN BANCHHOR v. STATE OF ODISHA — Orissa High Court (2018-06-28)
- BALARAM SAHOO v. AUTHORISED OFFICER/CM,BANK OF BARODA — Orissa High Court (2018-06-28)
- SIDHARTHA MOHANTY v. P.O.,DRT,ORISSA,CUTTACK — Orissa High Court (2018-06-28)
- AJIT KUMAR PRADHAN v. STATE OF ORISSA, COMMISSIONER-CUM-SECRETARY, WATER RESOURCES DEPARTMENT — Orissa High Court (2018-06-28)
- UTTAM SAGARIA v. STATE OF ODISHA — Orissa High Court (2018-06-28)
- M/S.A.B.AUTO v. AUTHORISED OFFICER,IDBI BANK LTD. — Orissa High Court (2018-06-28)
- SUNDARI MAJHI v. STATE OF ODISHA, REVENUE AND DM — Orissa High Court (2018-06-28)
- LACHHAMAN SAGARIA v. STATE OF ODISHA — Orissa High Court (2018-06-28)
- SRI SRI SATYABADI GOPINATH DEV BIJE PHULAALSA v. STATE OF ODISHA — Orissa High Court (2018-06-28)