S.C.PARIJA,. B.R.SARANGI

107 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• BISWANATH SUBUDHI v. UNION OF INDIA — Orissa High Court (2016-03-11)
• DR.KALPANA PATNAIK v. STATE OF ODISHA — Orissa High Court (2016-03-11)
• NABA KISHORE BISWAL v. STATE — Orissa High Court (2016-03-11)
• ISWAR PRASAD MOHANTY v. STATE OF ODISHA — Orissa High Court (2016-03-11)
• SANTOSH KU DASH v. OAT,CUTTACK — Orissa High Court (2016-03-11)
• PRINCIPAL,GOVT.OF OR v. DR.C.SRINIVAS RAO — Orissa High Court (2016-03-11)
• STATE OF ODISHA v. KRUSHNA CHANDRA MISHRA — Orissa High Court (2016-03-11)
• SECY.,COMMUNICATION v. SAMBHU CH.DASH — Orissa High Court (2016-03-11)
• HEMANTA KU.SINGH v. UNION OF INDIA andORS — Orissa High Court (2016-03-11)
• TRILOCHAN MAHARANA v. UNION OF INDIA — Orissa High Court (2016-03-11)