LexS.C.PARIJA
12,376 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 12376 |
Disposal nature
| Disposed Off | 11802 |
| Dismissed | 183 |
| Withdrawn | 182 |
| Allowed | 112 |
| (unspecified) | 55 |
| Dismissed For Default/Non-Prosecution | 28 |
| Not Pressed | 8 |
| Dismiss By Prem.order | 3 |
Recent judgments
- BABU@BABURAM@SARAT KUMAR BEHERA v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- NARESH SAHOO v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- CHANDRA SEKHAR MISHRA v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- BISWANATH MAJHI v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- PABANA BEHERA v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- ASHOK KU.SWAIN v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- RANI SETHI v. STATE OF ODISHA — Orissa High Court (2018-06-28)
- BHUBANESWAR NAYAK v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- SUSILA SWAIN v. STATE OF ORISSA — Orissa High Court (2018-06-28)
- SURENDRA KUMAR SHARMA v. STATE OF ORISSA — Orissa High Court (2018-06-28)