S.C. MALTE

5,961 recorded High Court judgment(s) · 2012–2016

Courts

Disposal nature

Recent judgments

• BALJEET & ORS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-12-16)
• S.K. PURI v. BIHAR SPONGE IRON LTD AND ORS — Punjab & Haryana High Court (2016-12-05)
• KIRANPREET KAUR v. RUPINDER SINGH — Punjab & Haryana High Court (2016-12-02)
• MOHAMMAD HILAL AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2016-11-29)
• SURENDER KAUSHIK v. STATE OF HARYANA — Punjab & Haryana High Court (2016-11-22)
• SAPNA KAPOOR AND ORS v. NANAK CHAND AND ORS — Punjab & Haryana High Court (2016-11-17)
• AMARJIT KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-10)
• NATIONAL INS. CO. LTD. v. BHOLA SINGH & ORS. — Punjab & Haryana High Court (2016-11-09)
• RAJWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-04)
• NARESH KUMAR SEHGAL v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2016-09-27)