LexS. C. GUPTE, KUM. NUTAN D. SARDESSAI
136 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 136 |
Disposal nature
| Disposed of | 83 |
| Dismissed | 19 |
| Withdrawn | 16 |
| Allowed | 6 |
| Rule made absolute | 6 |
| Infructuos | 4 |
| Delay condoned | 1 |
| Succeeds | 1 |
Recent judgments
- REMEDIANA D'COSTA AND 3 ORS., v. CANARA BANK, SME BRANCH, THR. ITS MANAGER., — Bombay High Court (2019-07-12)
- REMEDIANA D'COSTA AND 3 ORS., v. CANARA BANK, SME BRANCH, THR. ITS MANAGER., — Bombay High Court (2019-07-12)
- CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH, BAMBOLIM., v. VIJAYRAJ DESAI., — Bombay High Court (2019-07-12)
- HERITAGE PRINCES REAL ESTATE DEVELOPERS, REP. BY ITS PARTNER, PARESH M.PAI., v. STATE OF GOA, THR. CHIEF SECRETARY, GOVT. OF GOA AND 4 ORS., — Bombay High Court (2019-07-11)
- RAJESH A. KAMBLE AND ANR., v. STATE OF GOA, THROUGH THE CHIEF SECRETARY AND ANR., — Bombay High Court (2019-07-11)
- --- v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2019-07-11)
- COSTA, PINTO AND ASSOCIATES, REP. BY ITS MANAGING PARTNER, JOSEPH ALFRED D'COSTA., v. PRESTIGE HOLIDAY RESORTS LLP, REP. BY ITS PARTNER, DATTA PATIL AND ANR., — Bombay High Court (2019-07-10)
- SANTANA RODRIGUES AND ANR., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 6 ORS., — Bombay High Court (2019-07-09)
- RAMAKANTA V.S.VELINGKAR (DECEASED), THROUGH ITS REPRESENTATIVE DATTARAJ VELINGKAR., v. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2, PANAJI AND 2 ORS., — Bombay High Court (2019-07-09)
- ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI AND ANR., v. NEELAM AJIT PHATHARPEKAR AND 2 ORS., — Bombay High Court (2019-07-09)