S.C. GUPTE, . D.Y. CHANDRACHUD

110 recorded High Court judgment(s) · 2013–2013

Courts

Bombay High Court

110

DISPOSED OFF	65
ABSOLUTE	18
DISMISSED	16
(unspecified)	4
WITHDRAWN	4
TRANSFERED TO DRT	2
DOES NOT SURVICE(MAIN MATTER DISPOSED OFF)	1

RASHTRIYA MILL MAZDOOR SANGH v. THE OFFICIAL LIQUIDATOR AND ORS — Bombay High Court (2013-08-23)
THAKUR ELECTRICAL ENGINEERING WORKS AND 7 ORS. v. KOKAN MERCANTILE CO-OP. BANK LTD. AND 3 ORS. — Bombay High Court (2013-08-21)
KUBER KHAINI PRIVATE LIMITED v. SOPARIWALAEXPORTS and ANR. — Bombay High Court (2013-08-20)
AMIN A. THARANI v. ANTHONY RODRIGUES AND 2 ORS — Bombay High Court (2013-08-20)
STEEL AUTHORITY OF INDIA LTD v. MERCATOR LINES LTD — Bombay High Court (2013-08-20)
MR.KAMALAKAR SHRINIVS REDKAR v. SHANTARAM MANGESH GOTHOSKAR AND ORS — Bombay High Court (2013-08-19)
RASHI MUKESH SHAH and PREET MUKESH SHAH v. DR.DEVIKA DAMJI SHAH AND ANR. — Bombay High Court (2013-08-12)
HARRESH N. MEHTA v. MOHAN THAKUR — Bombay High Court (2013-08-12)
DECCAN CHRONICLE HOLDINGS LTD. v. L AND T FINANCE LTD — Bombay High Court (2013-08-08)
NADEEM MAJID OOMERBHOY v. RASHID SATTAR OOMERBHOY AND 11 ORS — Bombay High Court (2013-08-07)