LexS.C. GUPTE
8,248 recorded High Court judgment(s) · 2013–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 8248 |
Disposal nature
| DISPOSED OFF | 3269 |
| Disposed Off | 1068 |
| (unspecified) | 711 |
| Allowed | 675 |
| ABSOLUTE | 675 |
| Dismissed | 496 |
| WITHDRAWN | 385 |
| DISMISSED | 273 |
Recent judgments
- MRS.KAVITA ASIF W/O AKBAR ASIF v. PURE DRINKS LTD. AND 7 ORS. — Bombay High Court (2023-01-16)
- RAJESH S. SHARMA v. SUDARSHAN G. RAJULA — Bombay High Court (2022-03-03)
- M/S AJAY DEEP CONSTRUCTION PVT.LTD. v. MAHARASHTRA STATE POLICE HJOUSING and WELFARE CORPN. LTD. — Bombay High Court (2021-06-28)
- RAJNIKANT L. DHARIA AND NIRANJAN H. HIRANANDANI (CONST. ATTORNEY) v. MUMBAI METROPOLITAN REGION EVELOPMENT AUTHORITYN AND ANR — Bombay High Court (2021-06-28)
- THE VVF LIMITED EMPLOYEES' UNION v. VVF LTD. — Bombay High Court (2021-06-22)
- RAJESH S. SHARMA v. SUDARSHAN G. RAJULA — Bombay High Court (2021-05-07)
- MELTRON ENGINEERING INDUSTRIES v. PUNE LABOUR UNION and ANR. — Bombay High Court (2021-05-03)
- BAL ASHA TRUST v. VINODKUMAR SATEESH AIGAL AND ANR. (PROSPECTIVE ADOPTIVE PARENTS) AND VISMITA V. AIGAL (MINOR) — Bombay High Court (2021-04-30)
- M.S.W.C. ADOPTION GROUP v. MILINDKUMAR BABANRAO SALVE AND ANR. — Bombay High Court (2021-04-30)
- BHARAT J. PATEL AND 2 ORS. v. URMILA RAMSAGAR R. PATHAK AND 12 ORS. — Bombay High Court (2021-04-30)