LexS.C. DHARMADHIKARI, . S. RADHAKRISHNAN
119 recorded High Court judgment(s) · 2005–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 119 |
Disposal nature
| DISPOSED OFF | 91 |
| DISPOSED AT ADMISSION STAGE | 17 |
| OTHERS DISPOSED OFF | 4 |
| JUDGEMENT | 3 |
| WITHDRAWN | 2 |
| DISMISSED | 1 |
| APPEAL DISMISSED AT ADMISSION STAGE | 1 |
Recent judgments
- LALIT TIMOTHY D SOUZA v. MS LORNA D SOUZA AND 2 ORS. — Bombay High Court (2008-12-02)
- LALIT TIMOTHY D SOUZA v. MS LORNA D SOUZA AND 2 ORS. — Bombay High Court (2008-12-02)
- VITTHAL MALLAPPA BIRAJDAR AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-10-12)
- THE STATE OF MAHARASHTRA v. SHAIKH CHAND SHAIKH LAL AND ORS. — Bombay High Court (2007-10-12)
- VITTHAL MALLAPPA BIRAJDAR AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-10-12)
- ANILKUMAR SINGH UDHESHWAR SINGH v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-10-11)
- SUNIL @ PRASHANT @ PRASANNA KAVICHANDRA RANA v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-10-11)
- JOHNSON AND JOHNSON EMPLOYEES UNION AND ORS. v. M/S. JOHNSON AND JOHNSON LTD. AND ANR. — Bombay High Court (2006-01-30)
- MUNICIPAL CORPN. OF GR. MUMBAI v. M/S. ATLANTA CONSTRUCTIONCO.(INDIA) LTD. — Bombay High Court (2005-12-16)
- MUNICIPAL CORPN. OF GR. MUMBAI v. M/S.ATLANTA CONSTRUCTION CO.(INDIA)LTD. — Bombay High Court (2005-12-16)