LexS. C. DHARMADHIKARI,R. C. CHAVAN
119 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 119 |
Disposal nature
| Disposed of | 61 |
| Dismissed | 20 |
| Withdrawn | 15 |
| Rule made absolute | 6 |
| Allowed | 5 |
| Succeeds | 4 |
| Infructuos | 3 |
| Rule discharged | 2 |
Recent judgments
- SHACK OWNERS WELFARE SOCIETY-GOA THROUGH PRESIDENT CRUZ CARDOZO v. SHRI. NICOLAU JASMITO BARRETO AND ANR., — Bombay High Court (2008-09-26)
- SHRI RAMESHCHANDRA G. PAWASKAR,MAPUSA,BARDEZ-GOA. v. DY.COLLECTOR(L.A.0 and L.A.O.,PANAJI-GOA and ANR., — Bombay High Court (2008-09-26)
- SPECIAL LAND ACQUISITION OFFICER(N),MAPUSA and ANR., v. MR. RAMESHCHANDRA GOVIND PAWASKAR,ALTO-PORVORIM. — Bombay High Court (2008-09-26)
- SHRI MENINO X. GOMES, MARCELA GOA. v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 10 ORS., — Bombay High Court (2008-09-26)
- ZUARI INDUSTRIES LIMITED AND ANR., v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2008-09-24)
- THE DEPUTY COLLECTOR and S.D.O. AND ANR., v. KALIDAS B. MARATHE AND 5 ORS., — Bombay High Court (2008-09-24)
- SHRI. KHALIFA SHAIKH v. THE PASSPORT OFFICER, MINSTRY OF EXTERNAL AFFAIRS — Bombay High Court (2008-09-24)
- SMWP/3/2008 of Vs DIRECTOR OF PANCHAYAT PANAJI AND 4 ORS., — Bombay High Court (2008-09-24)
- THE DEPUTY COLLECTOR and S.D.O. AND ANR., v. KALIDAS B. MARATHE AND 5 ORS., — Bombay High Court (2008-09-24)
- LA MARVEL RESIDENTS' WELFARE ASSOCIATION REP.BY ITS PRESIDENT, MR. EVARISTO FERNANDES AND ANR., v. CORPORATION OF CITY OF PANAJI THROUGH ITS COMMISSIONER AND 2 ORS., — Bombay High Court (2008-09-23)