S C DHARMADHIKARI, MANGESH S. PATIL

1,360 recorded High Court judgment(s) · 2017–2017

Courts

Bombay High Court

1360

Disposed off/Dismissed for default	1157
Withdrawn	149
Dismissed/Rule Discharged	51
Admitted/Allowed/Granted/Rule Absolute	2
Rejected at Admission stage	1

NAVNEET PANDEY v. SHRI SAI BABA SANSTHAN TRUST THROUGH ITS EXECUTIVE OFFICER AND OTHERS — Bombay High Court (2017-11-29)
DILIP ANANDRAO BORNARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-11-29)
SURINDER MOHAN ARORA v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-11-29)
SACHIN GOPAL BHANAGE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-11-29)
SANJAY BHASKARRAO KALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-11-29)
IKRAMODDIN KHIYAMODDIN KHATIB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-08-07)
POWER GRID CORPORATION OF INDIA LTD, AURANGABAD v. STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2017-08-04)
JIVAN MACHHINDRA PALAMPALLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-08-04)
ROHIT ASSOCIATES NANDED THROUGH PROPRIETOR SANJAY RAMRAO BHAYEKAR v. THE COLLECTOR COLLECTORATE NANDED AND OTHERS — Bombay High Court (2017-08-04)
PRAMILA MAGANRAO AHIRE v. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE NANDURBAR THROUGH MEMBER SECRTARY AND ORS — Bombay High Court (2017-08-04)