S.C. DHARMADHIKARI, M.T. JOSHI

535 recorded High Court judgment(s) · 2010–2012

Courts

Bombay High Court

535

Dispossed Off/Dismiss for Default	308
Dismissed/Rule Discharged	83
Withdrawn	80
Admitted/Allwd/Granted/Rule Absolute	58
Rejected at Admission Stage	3
C.A. Disposed off	2
Appeal Abated	1

PRAVEEN S/O BALKRISHNA MALOO AND 4 OTHERS v. THE STATE OF MAHARASHTRA, THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND 3 OTHER — Bombay High Court (2012-08-17)
MS. GITANJALI D/O RAMDAS SAYAM AND ANR v. STATE OF MAH. THR. ITS SECTY. AND ORS — Bombay High Court (2012-08-16)
BABA CATERERS A PROPRIETORSHIP FIRM REPRESENTED THR. ITS PROP. AND ORS v. STATE OF MAH. THR. ITS PRINCPAL SECTY. AND ORS — Bombay High Court (2012-08-16)
CHANDRASHEKHAR S/O NILKANTHRAO DESHMUKH v. YASHWANT BAPURAO DESHMUKH AND 10 OTHERS — Bombay High Court (2012-08-16)
DEEPAK S/O KAILASHCHANDRA RATHORE v. THE REGISTRAR, MAH. UNIVERSITY OF HEALTH SCIENCES AND ORS — Bombay High Court (2012-08-14)
KU. SUNITA VASANTRAO DASARE v. DIVSNL SOCIAL WELFARE OFFICER, AMRAVATI AND ORS — Bombay High Court (2012-08-14)
SUIBHASH SITARM RAGHTATE v. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, DEPARTMENT OF COOPERATION AND TEXTILES AND 4 OTHER — Bombay High Court (2012-08-14)
KAILASH S/O NAMDEORAO GAONAR v. STATE OF MAH. THR. ITS SECTY. AND 2 ORS — Bombay High Court (2012-08-14)
M/S S.B. PATIL AND COMPANY THR. ITS PROP. SHRI S. B. PATIL AND ANR v. M/S VYAS INDUSTRIES FUEL CORP. THR. ITS PROP. SHRI ANIL VYAS — Bombay High Court (2012-08-14)
SEWAKAR S/O KUSHOBAJI DUPARE v. THE STATE OF MAH. THR. CHIEF SECTY. AND ORS — Bombay High Court (2012-08-14)