LexS. C. DHARMADHIKARI
199 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 199 |
Disposal nature
| Disposed of | 126 |
| Dismissed | 24 |
| Allowed | 15 |
| Withdrawn | 10 |
| Succeeds | 7 |
| Petition made absolute | 5 |
| Delay condoned | 3 |
| Rule made absolute | 3 |
Recent judgments
- BHAVESH HARISCHANDRA SHIRODKAR v. SHRI BABULI MAHADEV CHODANKAR and ORS. — Bombay High Court (2012-03-30)
- COAPM/14/2012 of DAMODAR INFRASTRUCTURE (INDIA) PVT. LTD., Vs — Bombay High Court (2012-03-30)
- TRIPLE A POINT HOTELS AND RESORTS LTD. v. ROSARIO FRANCISCO BARRETO.,PROPRIETOR, MAYA REAL ESTATE AGENT AND DEVELOPERS., — Bombay High Court (2012-03-30)
- SHRI DAMODAR CHANDRAKANT KARAPURKAR v. 1. SHRI DATTA DAMODAR NAIK AND OTHERS — Bombay High Court (2012-03-30)
- M/S. IND LEAD-AGRO PVT. LTD., ( THROUGH AUTHORISED SIGNATORY MR. VINAY VERNEKAR) v. . — Bombay High Court (2012-03-29)
- MRS. QUITERIA LANDEZ E FIGUEREDO v. M/S. MOOVRAJ ENTERPRISES PVT LTD THROUGH DIRECTOR — Bombay High Court (2012-03-29)
- RACHANA INVESTMENTS PVT. LTD., (THROUGH AUTHORISED SIGNATORY, MR. VINAY VERNEKAR) v. . — Bombay High Court (2012-03-29)
- M/S. LEAD POWER SYSTEMS PVT. LTD., (THROUGH AUTHORISED SIGNATORY, MR. VINAY VERNEKAR) v. . — Bombay High Court (2012-03-29)
- DR. VISHWANATH A. PAI PANANDIKER AND ANR., v. M/S. MARPOL PRIVATE LIMITED AND 26 ORS., — Bombay High Court (2012-03-29)
- VERNEKAR BATTERIES PVT. LTD., (THROUGH AUTHORISED SIGNATORY, MR. VINAY VERNEKAR) v. . — Bombay High Court (2012-03-29)