LexS.C. DHARMADHIKARI
16,219 recorded High Court judgment(s) · 2003–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 16219 |
Disposal nature
| DISPOSED OFF | 4163 |
| Disposed Off | 3031 |
| Dismissed | 2025 |
| OTHERS DISPOSED OFF | 1488 |
| ABSOLUTE | 1109 |
| DISMISSED | 563 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 541 |
| Allowed | 451 |
Recent judgments
- JANATA SAHAKARI BANK LTD. v. M/S. GOODS EARTH INDUSTRIES LTD. AND ORS. — Bombay High Court (2018-10-17)
- HIRU BHAGA KARALE and ORS. v. SHANKAR KAMLU BHERALE, and ORS. — Bombay High Court (2018-08-23)
- SHRI SOMNATH RAJAYYA SAMAL AND ORS v. SHRI YALLADAS VYANKAPPA LACHMAPURE AND ANR — Bombay High Court (2018-06-18)
- SHRI SOMNATH RAJAYYA SAMAL AND ORS v. SHRI YALLADAS VYANKAPPA LACHMAPURE AND ANR — Bombay High Court (2018-06-18)
- SHRI. SARANG VASANTRAO LONKAR v. SHRI. DHANOTTAM VASANTRAO LONKAR — Bombay High Court (2018-01-31)
- SMT. VIJAYA PALNISWAMI SHETTY v. MUNICIPAL CORPORATION FOR GREATER MUMBAI — Bombay High Court (2018-01-31)
- BABUBHAI BHAWANJI v. JAGANNATH A. SHETTY AND ORS. — Bombay High Court (2017-12-08)
- BABUBHAI BHAWANJI v. SHRI JAGANNATH ACHANNA SHETTY AND 12 ORS — Bombay High Court (2017-12-08)
- MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. RAMCHANDRA BALU FULPAGAR — Bombay High Court (2017-11-14)
- MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. RAMCHANDRA BALU FULPAGAR — Bombay High Court (2017-11-14)