LexS.C. DHARMADHIKARI, A.P. BHANGALE
59 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 59 |
Disposal nature
| Disposed Off | 21 |
| Dispossed Off/Dismiss for Default | 12 |
| Allowed To be withdrawn | 4 |
| Dismissed/Rule Discharged | 4 |
| Withdrawn | 4 |
| Dismissed | 3 |
| Dissmiss For Default/Non-Prosecution | 3 |
| Admitted/Allwd/Granted/Rule Absolute | 3 |
Recent judgments
- SHRI. VIJAY PUNDALIK MESTRY v. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD AND ORS — Bombay High Court (2013-11-29)
- SHIKSHAN PRASARAK MANDALI SHARADA SABHAGRIHA AND ANR v. THE DEPUTY DIRECTOR OF EDUCATION, PUNE DIVISION, PUNE AND ANR — Bombay High Court (2013-11-29)
- RAVINDRA NIVRUTTI THORAT v. PUNE MUNICIPAL CORPORATION AND ORS — Bombay High Court (2013-11-29)
- MR. BABURAO SHANKAR SAWANT v. STATE OF MAHARASHTRA THROUGH MINISTRY OF CO-OPERATION AND PARLIAMENTARY AFFAIRS AND ORS — Bombay High Court (2013-11-29)
- TRUPTI TUKARAM JADAHV v. TILAK MAHARASHTRA VIDYAPEETH (DEEMED UNIVERSITY), THROUGH VICE CHANCELLOR AND ORS — Bombay High Court (2013-11-29)
- THE POONA GUJRATI KELWANI MANDAL AND ANR. v. UNIVERSITY OF PUNE — Bombay High Court (2013-11-29)
- POWER GRID CORPORATION OF INDIA LTD. v. SHRI. VITTHAL GIRJU SONDE — Bombay High Court (2013-11-29)
- SMT. SARIKA RAGHAVENDRA KULKARNI v. YASHAVANT PRAKALP PRATISHTHAN, MOHOL, THROUGH CHAIRMAN AND ORS — Bombay High Court (2013-11-28)
- SHRI. SATYAWAN PANDURANG PATIL v. SHRI. ANANT SATU DABHANE AND ORS — Bombay High Court (2013-11-28)
- SMT. SARIKA RAGHAVENDRA KULKARNI v. YASHAVANT PRAKALP PRATISHTHAN, MOHOL, THROUGH CHAIRMAN AND ORS — Bombay High Court (2013-11-28)