S.C. DATTA

5,699 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• ALI HASSAN v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2016-12-06)
• M/S SHAH RICE MILLS AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-11-30)
• MARTIN & HARRIS (P) LTD. v. M/S HIM STORE AND ANR — Punjab & Haryana High Court (2016-11-23)
• MARTIN & HARRIS (P) LTD. v. M/S HIM STORE AND ANR — Punjab & Haryana High Court (2016-11-23)
• SURJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-23)
• KRISHNA KUMARI & ANR v. JASPAL SINGH — Punjab & Haryana High Court (2016-11-21)
• CENTRE FOR SERVICE-HOUSEFED BANUR PROJECT v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-10-06)
• ASHISH SHARMA AND ANOTHER v. PUNJAB STATE FEDERATION OF CO-OPERATIVE HOUSE BUILDING SOCIETIES LTD. (HOUSEFED) AND ORS. — Punjab & Haryana High Court (2016-10-06)
• AMARJIT GUPTA v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-10-04)
• GURUDWARA/DHARAMSHALA PARBANDHAK COMMITTEE JATIKE v. FINANCIAL COMMISSIONER REVENUE PUNJAB CHD AND ORS — Punjab & Haryana High Court (2016-09-21)