S.C.DAS, U. B. SAHA

25 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RENUKA DAS v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-08-04)
• ANIMA DAS v. BIDYUT DEBNATH and ANOTHER — Tripura High Court (2016-07-13)
• MALATI SEN v. RABINDRA SEN — Tripura High Court (2016-07-02)
• SUMIT KR. DATTA @ SUMAN v. NAMITA DEB DUTTA — Tripura High Court (2016-06-22)
• BINOY DEBBARMA and ANR v. THE STATE OF TRIPURA — Tripura High Court (2016-06-22)
• NITAI BAIDYA and ORS v. THE STATE OF TRIPURA — Tripura High Court (2016-06-22)
• SMT. DEBI DAS DEY v. PARTHA DEY — Tripura High Court (2016-06-22)
• RATNA MAJUMDER SARKAR v. BABUL CH. MAJUMDER — Tripura High Court (2016-06-21)
• MAHADEB SARKAR v. THE STATE OF TRIPURA — Tripura High Court (2016-06-21)
• RATNA MAJUMDER SARKAR v. BABUL CH. MAJUMDER — Tripura High Court (2016-06-21)