LexS.C.DAS, T. VAIPHEI, ACTING
86 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 86 |
Disposal nature
| Disposed Of | 63 |
| Closed | 6 |
| Dismissed | 5 |
| Withdrawn | 4 |
| Allowed | 4 |
| Rejected | 3 |
| Infractous | 1 |
Recent judgments
- CONST.GD SRI KARAM CHAND YADAV v. UNION OF INDIA and ORS — Tripura High Court (2016-09-21)
- PRANITA DEBBARMA and ORS v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-09-21)
- THE STATE OF TRIPURA v. ANJOY KAR — Tripura High Court (2016-09-21)
- RAMAKRISHNA DEBBARMA v. NISHI DEBBARMA and ORS — Tripura High Court (2016-09-21)
- DR. SMT. BIJAYA BHATTACHARJEE v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-09-21)
- MD. ALAM MIAH @ ALAMGIR HOSSAIN v. THE STATE OF TRIPURA — Tripura High Court (2016-09-20)
- RAMAKRISHNA DEBBARMA v. NISHI DEBBARMA and ORS — Tripura High Court (2016-09-19)
- SANDHYA DATTA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-09-08)
- KRISHNA PAUL v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-09-08)
- MANI DAS v. NONE — Tripura High Court (2016-09-07)