S.C.DAS, DEEPAK GUPTA

620 recorded High Court judgment(s) · 2013–2016

Courts

Tripura High Court

620

Disposed Of	399
Dismissed	142
Allowed	37
Rejected	16
Withdrawn	11
Closed	8
Dissmiss For Default/Non-Prosecution	6
Partly Allowed	1

MD IJJAD ALI v. THE STATE OF TRIPURA — Tripura High Court (2016-06-01)
MD IJJAD ALI v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-06-01)
UNION OF INDIA and ORS v. DR. PROMOD KUMAR — Tripura High Court (2016-06-01)
BIDHU BHUSAN DEB v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-06-01)
JYOTIRMOY DEBNATH v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-06-01)
SATYAKI PAUL CHOUDHUIRY v. MOUMITA ROY — Tripura High Court (2016-05-04)
BINDABAN DAS v. TRIPURA STATE POLLUCTION CONTROL BOARD and ORS — Tripura High Court (2016-05-03)
AJOY SINHA @ AJOY SINGHA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-03)
THE COMMISSIONER OF CENTRAL EXCISE, SHILLONG and ANR v. MS DHARAMPAL PREMCHAND LTD and ORS — Tripura High Court (2016-04-27)
RABINDRA BISWAS v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-04-26)