LexS.C.DAS
2,541 recorded High Court judgment(s) · 2013–2017
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 2541 |
Disposal nature
| Disposed Of | 1122 |
| Allowed | 787 |
| Dismissed | 398 |
| Rejected | 94 |
| Dissmiss For Default/Non-Prosecution | 44 |
| Compromised/Consent Terms | 39 |
| Partly Allowed | 30 |
| Closed | 13 |
Recent judgments
- TULSI DEBBARMA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-15)
- NABINA SINGHA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)
- ARUNA DEBBARMA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)
- SABITA DEBBARMA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)
- SIBABRATA DAS v. THE STATE OF TRIPURA and ANR — Tripura High Court (2017-03-14)
- KUDULA REANG v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)
- KALPANA DEBBARMA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)
- JAHNABI CHOUDHURY v. THE STATE OF TRIPURA and ANR — Tripura High Court (2017-03-14)
- DULU RANI DEBNATH v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)
- BADAL DEBNATH v. THE STATE OF TRIPURA and ORS — Tripura High Court (2017-03-14)