S. BASKARAN, M. JAICHANDREN

477 recorded High Court judgment(s) · 2016–2016

Courts

Madras High Court

477

ALLOWED	274
DISMISSED	89
CLOSED	71
WITHDRAWN DISMISSED	17
ORDERED	9
DISMISSED AS INFRUCTUOUS	8
DISPOSED OF	7
DISMISSED FOR NON-PROSECUTION	2

K.SELVI, AGED 29 YEARS v. THE COMMISSIONER OF POLICE, — Madras High Court (2016-12-02)
D.KARUPPAN, M/A-65 YEARS v. THE STATE REP. BY — Madras High Court (2016-12-02)
R.VIDYALAKSHMI, AGED 43 YEARS v. THE INSPECTOR OF POLICE — Madras High Court (2016-12-01)
S.A. HYDER ALI, AGE 40 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2016-12-01)
U.SARAVANAN v. THE STATE OF TAMILNADU REP BY — Madras High Court (2016-12-01)
K.S.RAFIQ AHAMED, AGED 42 YRS v. THE COMMISSIONER OF POLICE — Madras High Court (2016-12-01)
JAYA, v. THE STATE OF TAMIL NADU, — Madras High Court (2016-12-01)
S. AMUTHA, AGE 46 YEARS, v. THE CORRESPONDENTS / MANAGERS, — Madras High Court (2016-12-01)
TMT.AMMASI, 38 YEARS v. THE PRINCIPAL SECRETARY TO — Madras High Court (2016-12-01)
SHAHINA BEGUM, AGED 25 YEARS v. THE SUPERINTENDENT OF CENTRAL — Madras High Court (2016-12-01)