S. BASKARAN, A. SELVAM

21 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• S.MALATHY, F/A.47 YEARS v. STATE REP. BY — Madras High Court (2017-09-11)
• TMT. S. JAYAKUMARI, 48 YRS, v. THE PRINCIPAL SECRETARY TO — Madras High Court (2017-09-11)
• ANI, 33 YRS, v. SECRETARY TO GOVT, — Madras High Court (2017-09-11)
• USHA,30 YRS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2017-09-11)
• MANGAMMAL, F/A 45 YEARS, v. THE COMMISSIONER OF POLICE, — Madras High Court (2017-09-11)
• VIMALA, AGED 40 YEARS, v. THE DISTRICT COLLECTOR AND — Madras High Court (2017-09-11)
• S.RAMALAKSHMI, 25 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2017-09-11)
• VALLIAMMAL, AGED 32 YRS v. THE STATE OF TAMIL NADU — Madras High Court (2017-09-11)
• ADILAKSHMI, F/A49 YRS, v. STATE REP BY — Madras High Court (2017-09-11)
• DINESH ALAIS DINESH KUMAR, v. THE STATE REP BY, — Madras High Court (2017-09-11)