S. BASKARAN

984 recorded High Court judgment(s) · 2016–2018

Courts

Madras High Court

984

ALLOWED	338
DISMISSED	168
PARTLY ALLOWED	150
ORDERED	112
DISPOSED OF	81
WITHDRAWN DISMISSED	61
DISMISSED FOR NON-PROSECUTION	17
BAIL GRANTED	12

CHANDRAMURTHY v. THE INSPECTOR OF POLICE — Madras High Court (2018-11-15)
SMT.VELUMANI v. STATE BY — Madras High Court (2018-11-14)
M/S. OLAM INTERNATIONAL, v. THE ADDITIONAL DEPUTY — Madras High Court (2018-11-14)
BRANCH MANAGER v. P.ANNA DURAI — Madras High Court (2018-11-13)
RAVIKUMAR v. T.K,PANDIAYAN — Madras High Court (2018-11-09)
MOHAN v. S.NAGARAJAN — Madras High Court (2018-11-09)
SEBASTAIAN v. DHAVAMERI AMMAL — Madras High Court (2018-11-09)
THE INSPECTOR OF POLICE v. K.NAGAMANICKAM — Madras High Court (2018-11-09)
S.C.JAIN v. DEPUTY SUPERINTENDENT OF — Madras High Court (2018-11-09)
ANURADHA ASOKAN v. K.K.PRINTERS — Madras High Court (2018-11-08)