S. B. SHUKRE

961 recorded High Court judgment(s) · 2014–2022

Courts

Bombay High Court

961

Disposed off/Dismissed for default	470
Disposed of	133
Allowed	87
Withdrawn	68
Dismissed/Rule Discharged	65
Dismissed	59
Rule made absolute	46
Granted	9

BALU@SHIVSHANKAR SHIVAPPA SHETE v. NAGNATH MAHARUDRA SHETE DIED THR LRS MAHADEO NAGNATH SHETE AND ORS — Bombay High Court (2022-12-02)
KADAR PASHA ABDUL RAHEMAN DESHMUKH v. SAYED AHMED ALI @ MAHBOOB ALI SAYED MANSOOR and ORS — Bombay High Court (2017-03-22)
SUDHIR NARAYAN CHAUDHARI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-03-22)
ASHOK SHANKAR BHOSHTE v. BABASAHEB TRIMBAK PAWAR AND OTHERS — Bombay High Court (2017-03-22)
SUGAMCHAND CHHAGANLAL AGRAWAL AND OTHERS v. RAVINDRA RUPLA BARI — Bombay High Court (2017-03-22)
SAYED AHMED ALI MEHBOOB ALI SYED MANSOOR ALI DIED LRS SYED MANSOOR ALI SYED AHMED ALI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-03-22)
VIVEK SHIVNATH MOGAL AND ANOTHER v. BHAGWATI VIDYALAYA BIDKIN THROUGH ITS HEADMASTER EAKNATH YASHWANTRAO RASHANKAR AND OTHERS — Bombay High Court (2017-03-22)
THE STATE OF MAHARASHTRA THROUGH THE SUB DIVISIONAL OFFICER JALGAON v. MADHUKAR RAMCHANDRA MORE — Bombay High Court (2017-03-22)
VAISHODEVI MAHILA MANDAL KANDARI, JALGAON v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-03-22)
USHABAI CHINTAMAN PATIL THROUGH GPA CHINTAMAN JAMU PATIL v. VINOD RAMESH PATIL AND OTHERS — Bombay High Court (2017-03-22)