LexS. B. P. SINGH
1,403 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1403 |
Disposal nature
| BAIL GRANTED | 1002 |
| DISPOSED | 155 |
| REJECTED | 82 |
| WITHDRAWN | 64 |
| DISMISSED | 29 |
| BAIL REJECTED | 20 |
| ALLOWED | 16 |
| PARTLY ALLOWED (DISPOSAL) | 15 |
Recent judgments
- Lalan Yadav, v. Chintamani Devi, — Patna High Court (2026-05-08)
- Chandramauli Singh @ Mani Singh @ Chandramouli Sharma @ Chandramouli Prasad Sharma v. The State of Bihar — Patna High Court (2026-05-07)
- Redy Yadav v. The State of BIhar — Patna High Court (2026-05-07)
- Rajeshwar Yadav v. The State of Bihar — Patna High Court (2026-05-07)
- Ujail Khan v. The State of Bihar — Patna High Court (2026-05-07)
- Baijnath Singh Bhokta @ Baijnath Singh v. The State of Bihar — Patna High Court (2026-05-07)
- Kundan Kumar v. The State of Bihar — Patna High Court (2026-05-06)
- Sikendra Yadav @ Sikendra Kumar v. The State of Bihar — Patna High Court (2026-05-06)
- Ramanand Jaiswal @ Sonu Jaiswal v. The State of Bihar — Patna High Court (2026-05-06)
- Deva Mahto @ Devanand Chaudhari v. The State of Bihar — Patna High Court (2026-05-06)