S.B. MHASE, D.B. BHOSALE

434 recorded High Court judgment(s) · 2005–2010

Courts

Bombay High Court

434

Disposed Off	208
Rejected	72
Allowed To be withdrawn	56
Allowed	35
Dismissed	19
Granted	10
OTHERS DISPOSED OFF	8
Dissmiss For Default/Non-Prosecution	6

ADHYATMAM BHAMINI v. JAGDISH AMBALAL SHAH — Bombay High Court (2010-02-16)
JAYESH DHANESH GORAGANDHI v. 1. THE MUNICIPAL CORPORATION OF BOMBAY AND ORS. — Bombay High Court (2009-10-16)
ANJUMAN-E-TARGEEB-E-TALEEM AND ORS. v. THE EDUCATION OFFICER (SECONDARY)- Z. P. SOLAPUR AND ORS. — Bombay High Court (2009-07-31)
LALASO SHAMRAO JAGTAP AND ORS. v. M. S. NIGEVAN -THE ADMINISTRATOR OF KALTHAN VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA MARYADEET AND OR — Bombay High Court (2009-04-04)
SATI SAVITRI SWAYAMROJGAR SEVA SAHAKARI SANSTHA MARYADIT v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-04-04)
SATI SAVITRI SWAYAMROJGAR SEVA SAHAKARI SANSTHA MARYADIT v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-04-04)
DR. DHANANJAY PANDURANG MANE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-04-04)
DR. DHANANJAY PANDURANG MANE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-04-04)
PANDURANG DNYANUU MUSALE v. BHOGAWATI SHIKSHAN PRASARAK AND ORS. — Bombay High Court (2009-04-04)
AMBAJI PURSHOTTAM DESAI v. SATARA MARATHA VIDYA PRASARAK SAMAJ AND ORS. — Bombay High Court (2009-04-03)