LexS.B. MHASE
902 recorded High Court judgment(s) · 2000–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 902 |
Disposal nature
| Rejected | 264 |
| Disposed Off | 259 |
| Allowed | 116 |
| Allowed To be withdrawn | 115 |
| Dismissed | 59 |
| Rule Made Absolute | 21 |
| Dissmiss For Default/Non-Prosecution | 18 |
| Dismissed for non-complying conditional Order | 14 |
Recent judgments
- 1. SHRI NANDU MADHUKAR CHIPLUNKAR AND ANR v. MADHUKAR KASHINATH CHIPLUNKAR,DECEASED HIS L.R'S1A. AJIT MADHUKAR CHIPLUNKAR AND ORS — Bombay High Court (2018-04-12)
- SMT. JANABAI WIDOW OF R.J. BHANDARI AND OTHERS v. DR. RAMESH DATTATRAYA PANDIT AND OTHERS — Bombay High Court (2009-08-27)
- PRAMOD DATTATRAY KHARVANDIKAR v. MRUDULA PRAMOD KHARVANDIKAR — Bombay High Court (2009-07-27)
- AMBAJI RAGHO KADAPE AND ANR. v. THE TAHSILDAR, PANVEL , DIST. RAIGAD AND ANR. — Bombay High Court (2009-07-10)
- RAMRAO NAROYANRAO WAGH v. UNION OF INDIA AND ORS. — Bombay High Court (2009-01-09)
- DATTATRAY RAMCHANDRA TAMHANKAR v. LAXMAN PANDURANG TAMHANKAR (DECD.)BY LRS.- KAMLABAI LAXMAN TAMHANKAR AND ORS. — Bombay High Court (2008-01-09)
- LALITA ANIL SHETE AND ANOTHER v. PADMAVATI MAHILA NAGARI SAHAKARI PAT SANSTHA MARYADEET, KOLHAPUR AND OTHERS — Bombay High Court (2008-01-09)
- LALITA ANIL SHETE AND ANOTHER v. PADMAVATI MAHILA NAGARI SAHAKARI PAT SANSTHA MARYADEET, KOLHAPUR AND OTHERS — Bombay High Court (2008-01-09)
- RAJESH PRATAPBHAI DESAI v. THE JOINT REGISTRAR - CO-OP.SOCIETIES AND ORS. — Bombay High Court (2008-01-09)
- SUKETU FINVEST PVT. LTD. AND ANR. v. DILIP BALIRAM UDHAN AND ORS. — Bombay High Court (2008-01-09)