LexS.B. DESHMUKH,U. D. SALVI
148 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 148 |
Disposal nature
| Allowed | 67 |
| Disposed of | 32 |
| Withdrawn | 15 |
| Dismissed | 14 |
| Rule made absolute | 10 |
| Infructuos | 6 |
| Partly allowed | 2 |
| Rejected | 2 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. M/S. ORIENT (GOA) PVT. LTD — Bombay High Court (2009-10-16)
- RAKESH KAMBLI v. STATE OF GOA THROUGH CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2009-10-15)
- THE ALL GOA GOVT. PENSIONERS ASSOCIATION AND ANR., v. STATE OF GOA — Bombay High Court (2009-10-15)
- WOCHARDT HOSPITALS LTD. v. CHIEF OFFICER and 2 ORS — Bombay High Court (2009-10-14)
- SMT MARIA AMELITA RIBEIRO DIAS THROUGH ATTORNEY RASHANT P MALVANKAR v. THE CHIEF OFFICER CURCHOREM CACORA MUNICIPAL COUNCIL AND ANR., — Bombay High Court (2009-10-14)
- PARESH CONSTRUCTIONS AND FOUNDATIONS PVT LTD THROUGH ATTORNEY ARVIND A NAIK v. MORMUGAO PORT TRUST THROUGH CHIEF ENGINEER AND ANR., — Bombay High Court (2009-10-14)
- SMT MARIA AMELITA RIBEIRO DIAS THROUGH ATTORNEY RASHANT P MALVANKAR v. THE CHIEF OFFICER CURCHOREM CACORA MUNICIPAL COUNCIL AND ANR., — Bombay High Court (2009-10-14)
- CAJETAN PEREIRA v. STATE OF GOA THROUGH CHIEF SECRETARY AND 9 ORS., — Bombay High Court (2009-10-14)
- BASILIA MAGNA GOMES v. MR. PAULO SANTANA GOMES AND ANR., — Bombay High Court (2009-10-13)
- BASILIA MAGNA GOMES v. MR. PAULO SANTANA GOMES AND ANR., — Bombay High Court (2009-10-13)