LexS.B.DESHMUKH, S.S. SHINDE
391 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 391 |
Disposal nature
| APPLICATION ALLOWED | 76 |
| Admitted/Allowed/Granted/Rule Absolute | 52 |
| DISPOSED OFF | 50 |
| DISMISSED | 29 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 23 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 21 |
| RULE ABSOLUTE | 20 |
| Dismissed/Rule Discharged | 19 |
Recent judgments
- SACHIN VITTHALRAO KSHIRSAGAR v. THE STATE OF MAH AND ORS — Bombay High Court (2013-03-14)
- THE STATE OF MAH v. RAHUL RAMRAO SONDARE AND ORS — Bombay High Court (2010-08-18)
- THE STATE OF MAHARASHTRA v. RAVINDRA MADHAV LANDGE — Bombay High Court (2010-08-17)
- GANESH BHIKAJI PALODKAR v. THE STATE OF MAH AND ORS — Bombay High Court (2010-08-16)
- THE STATE OF MAH v. DNYANOBA PIRAJI SAMUKHRAO AND ORS — Bombay High Court (2010-08-16)
- THE STATE OF MAHARASHTRA v. PINTU @ DHANANJAY NARAYAN BHARDE — Bombay High Court (2010-08-16)
- EKNATH BHAGWAN HATKAR v. THE STATE OF MAH — Bombay High Court (2010-08-13)
- ANJANABAI SHRIRAM PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-08-13)
- THE STATE OF MAHARASHTRA v. VITHAL PANDHARI DESHMUKH AND ORS — Bombay High Court (2010-08-13)
- RAJU KISAN MANE v. THE STATE OF MAH — Bombay High Court (2010-08-13)