LexS.B.DESHMUKH, P.V.HARDAS
102 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 102 |
Disposal nature
| DISMISSED | 49 |
| APPLICATION ALLOWED | 16 |
| RULE ABSOLUTE | 9 |
| APPEAL DISMISSED/CONFIRMED | 8 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 5 |
| Disposed off/Dismissed for default | 4 |
| APPEAL ALLOWED/REVERSED | 4 |
| DISPOSED OFF | 3 |
Recent judgments
- GANESH NARAYAN BHOOMKAR, C.NO. 4578, OPEN PRISON PAITHAN v. THE STATE OF MAH — Bombay High Court (2013-02-01)
- ABHIJEET GANESHRAO PALLEWAR AND ORS v. THE STATE OF MAH AND ANR — Bombay High Court (2013-02-01)
- ANUP RAMESHLAL GUNDECHA v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-01)
- JAMES BANDUJI AMBILDHAGE v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-01)
- RAMESH BABULAL CHAUDHARI v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-01)
- BALU @ PANDURANG RAMCHANDRA LANDGE, C.NO. 4279, OPEN DIST. PRISON, PAITHAN v. THE STATE OF MAH — Bombay High Court (2013-02-01)
- SOMINATH HARICHANDRA INGLE C.NO.6150 v. THE STATE OF MAH — Bombay High Court (2013-01-31)
- GAJANAN RAJARAM AVCHAR AND ORS v. THE STATE OF MAH — Bombay High Court (2013-01-31)
- RAMLING SAHEBRAO BHARATE AND ORS v. SAKHUBAI SUBRAO SHINDE AND ANR — Bombay High Court (2013-01-31)
- BHIVSAN RAMA GAWALI v. THE STATE OF MAH AND ORS — Bombay High Court (2013-01-31)