S.B.DESHMUKH, M.T. JOSHI
129 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 129 |
Disposal nature
| DISMISSED | 32 |
| Disposed off/Dismissed for default | 30 |
| DISPOSED OFF | 25 |
| APPLICATION ALLOWED | 13 |
| Admitted/Allowed/Granted/Rule Absolute | 11 |
| RULE ABSOLUTE | 4 |
| Withdrawn | 4 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 3 |
Recent judgments
- AJAY DEVIDAS NILEGAONKAR AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2013-04-05)
- KHEMCHANDRA RAMKIRSHNA MAHAJAN v. THE STATE OF MAH AND ORS — Bombay High Court (2013-04-05)
- AYYUB SHABIR SHAIKH v. THE STATE OF MAH AND ORS — Bombay High Court (2013-04-05)
- SHIVAJI BALNATH BANE AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2013-04-05)
- SANJAY MADHAVRAO SONWANE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-04-05)
- GANGUBAI BHAGURAO TAMBE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-04-05)
- THE EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT v. PRABHAKAR PUNDALIKRAO KOTHALKAR AND OTHERS — Bombay High Court (2013-04-05)
- THE EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT v. SARUBAI DAULAT KOTHALKAR AND OTHERS — Bombay High Court (2013-04-05)
- THE EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT v. SHANKAR PUNDALIKRAO KOTHALKAR AND OTHERS — Bombay High Court (2013-04-05)
- BABU KERBA PENDHARKAR AND OTHERS v. AHILYADEVI HOLKAR SHIKSHAN PRASARAK MANADAL, UDGIR THR SECRETARY AND OTHERS — Bombay High Court (2013-04-05)
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