S.B.DESHMUKH, D. G. KARNIK

479 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

479

Disposed off/Dismissed for default	167
Dismissed/Rule Discharged	128
Admitted/Allowed/Granted/Rule Absolute	58
Withdrawn	56
Rejected at Admission stage	47
Remanded Back	20
(unspecified)	2
Transfer to other court	1

MANJARA SHIKSHAN PRASARAK MANDAL GANJUR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-03-30)
GANGARAM PIRAJI DHANEKAR v. THE COMMISSIONER OF LAND ROCORD PUNE AND ORS — Bombay High Court (2012-03-30)
ASHA VIJAY BHANGE v. LIFE INSURANCE COPRORATION OF INDIA AND ANR — Bombay High Court (2012-03-30)
RAMESH SHANKARLAL WANI v. SHASHIKALA NILKANTH KHARE — Bombay High Court (2012-03-30)
MOHAMMAD MUSTAQKHAN ASADKHAN v. THESTATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-03-29)
SHANKARLAL GULABCHAND AND CO. JALGOAN v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-03-29)
MOHD. IBRAHIM MOHD. ABDUL RAZZAK ANSARI v. THE STATE OF MAH AND ORS — Bombay High Court (2012-03-29)
ARADHANA VIJAYSINH CHOUVHAN v. THE STATE OF MAH AND ORS — Bombay High Court (2012-03-29)
KAMLABAI SUNDARRAO SHINDE DIED LRS VASUDEO SUNDARRAO SHINDE AND ANR v. THE DESK OFFICER GENERAL ADMINISTRATION DEPT MANTRALAYA MUMBAI AND ORS — Bombay High Court (2012-03-29)
NARAYAN MANGA PATIL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-03-28)