LexS.B.DESHMUKH, D B BHOSALE
643 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 643 |
Disposal nature
| Disposed off/Dismissed for default | 453 |
| Withdrawn | 94 |
| Admitted/Allowed/Granted/Rule Absolute | 54 |
| Dismissed/Rule Discharged | 39 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
| (unspecified) | 1 |
| Rejected at Admission stage | 1 |
Recent judgments
- MOHD SHAJIUDDIN MOINUDDIN QUADRI v. THE REGISTRAR MARATHWADA AGRICULTURE UNIVERSITY PARBHANI AND ANR — Bombay High Court (2011-08-12)
- SHARDA BALAJI BACHEWAR v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2011-08-12)
- SARDAR MAHANSANG PADWAL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-08-12)
- YOGESH ADMINATH GULARI v. THE STATE OF MAHRSHTRA AND ORS — Bombay High Court (2011-08-12)
- KACHRU GANGARAM SHINDE v. THE STATE OF MAH AND ORS — Bombay High Court (2011-08-12)
- BHIMRAO DYANOBA AUTADE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-08-12)
- CHANDRABHAN SHAMRAO AGALE v. THE STATE OF MAH AND ORS — Bombay High Court (2011-08-12)
- NARHARI NIVRUTI SONAWANE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-08-12)
- ORCHID CHEMICALS AND PHARMACEUTICALS LTD. THR. ITS GENERAL MANAGER v. THE STATE OF MAH AND ANR — Bombay High Court (2011-08-12)
- SURYAKANT GALSHING PAWAR v. THE STATE OF MAHARSHTRA AND ORS — Bombay High Court (2011-08-12)