LexS.B.DESHMUKH
491 recorded High Court judgment(s) · 2004–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 491 |
Disposal nature
| Disposed off/Dismissed for default | 151 |
| Admitted/Allowed/Granted/Rule Absolute | 124 |
| Dismissed/Rule Discharged | 123 |
| (unspecified) | 27 |
| Withdrawn | 25 |
| DISMISSED | 12 |
| Rejected at Admission stage | 9 |
| DISPOSED OFF | 7 |
Recent judgments
- NARAYAN SHANKAR MISTRY v. RAKHAMABAI CHAITRAM PATIL AND ORS — Bombay High Court (2013-04-22)
- MEERA MARGYA GAVIT DECEASED LRS JIVLYA MARGYA GAVIT AND ORS v. MOGARYA RAJYA GAVIT AND ORS — Bombay High Court (2013-04-15)
- REGISTRAR HIGH COURT BENCH AURANGABAD v. TRIMURTI PAWAN PRATISHTHAN and ORS — Bombay High Court (2013-02-07)
- BASHIR KHAN LAL KHAN L.RS. NAZIR KHAN BASHIR KHAN AND ORS v. BISMILLAH BEE HAJI ABDUL RAHEEM, DIED AND ANR — Bombay High Court (2012-12-12)
- LAXMIBAI BABURAO SHAHABADE AND ANR v. RATNAMALA SHRIHANS KONDEKAR AND ORS — Bombay High Court (2012-12-07)
- ANJANABAI RANANATH THORAT DIED THR LRS KASHINATH RANGNATH THORAT AND ORS v. SANJAY DAMODHAR THORAT AND ORS — Bombay High Court (2012-12-07)
- DWARKABAI RAMCHANDRA PATIL v. GOPALKRISHAN PANDHARINATH NYATI AND ANR — Bombay High Court (2012-12-06)
- MOHAMMED USMAN ABDUL KADIR v. DHULE MAHANAGAR PALIKA THR MUNICIPAL COMMISSIONER — Bombay High Court (2012-12-06)
- PANDIT RAJARAM LANDE AND ANR v. PARWATIBAI LAXMANRAO GAWADE AND ORS — Bombay High Court (2012-11-30)
- ANIL NAGESH THAKUR v. JALGAON CITY MUNICIPAL CORPORATION — Bombay High Court (2012-11-22)