S.B. DESHMUKH
49 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 49 |
Disposal nature
| Allowed | 41 |
| Disposed of | 6 |
| Rejected | 1 |
| Withdrawn | 1 |
Recent judgments
- SAMSON JULIAS GRASTO v. S T A T E — Bombay High Court (2011-02-25)
- SHRI VITHAL KAMAT and ANR. v. STATE OF GOA and ANR. — Bombay High Court (2011-02-25)
- M/S. CARSONS ORE CARRIERS PRIVATE LIMITED v. . — Bombay High Court (2011-02-24)
- M/S.CARSONS ORE CARRIERS PVT. LTD.(IN LIQUIDATION) v. . — Bombay High Court (2011-02-24)
- COAP/58/2009 of M/S. CARSONS ORE CARRIERS PRIVATE LIMITED (IN LIQUIDATION) Vs — Bombay High Court (2011-02-24)
- M/S. MARPOL PRIVATE LTD AND 22 ORS., v. MR. SHAMBHU A. PAI PANANDIKER — Bombay High Court (2011-02-04)
- SHRI BABULI MAHADEV NAIK AND ANR., v. SHRI. JAYANT S.S. KHANDEPARKAR — Bombay High Court (2011-01-29)
- SHRI DILIP RAMNATH BORKAR AND ORS. v. SHRI UDAY NARAYAN KAMAT AND ORS. — Bombay High Court (2011-01-29)
- KRISHNANATH B. SAWANT and ANR. v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2011-01-27)
- KRISHNA S.S.SUBHEDAR (SINCE DEC.) THROUGH LR'S v. SPECIAL LAND ACQUISITION OFFICER — Bombay High Court (2011-01-27)
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