LexS. B. BHANSALI (PROTHONOTARY SENIOR MASTER))
137 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 137 |
Disposal nature
| GRANT ISSUED | 133 |
| DISPOSED OFF | 3 |
| WITHDRAWN | 1 |
Recent judgments
- MANGALA BAPU KUDTARKAR v. PRABHAKAR VITTHAL RANE (DECEASED) — Bombay High Court (2025-01-17)
- REKHA NANDKUMAR TAWDE v. KRISHNA SHIVRAM DALVI @ KRISHNAJI SHIVRAM DALVI(DECEASED) — Bombay High Court (2024-10-24)
- PADMA VIBHAV SANZGIRI v. ANJALI ARVIND INAMDAR (DECEASED) — Bombay High Court (2024-08-23)
- PRAMODA RAMESH KUNDER v. SULOCHANA GOVIND KOTIAN (DECEASED) — Bombay High Court (2024-08-02)
- PADMA VIBHAV SANZGIRI v. ARVIND SIDDHESHWAR INAMDAR (DECEASED) — Bombay High Court (2024-07-06)
- LALIT KUMAR SON OF KRISHAN CHANDER KUMAR v. SWADESHLATA KRISHAN CHANDER KUMAR - DECEASED — Bombay High Court (2024-04-18)
- KUSUM SURYAKANT SHAH v. SURYAKANT NAGSHI SHAH(LODAYA) @ SURYAKANT NAGSHI(DECEASED) — Bombay High Court (2024-03-12)
- AMIT PRAVINCHANDRA KANAKIA v. MALINI PRAVINCHANDRA KANAKIA (DECEASED) — Bombay High Court (2024-02-21)
- RAVI RAMESH KHARWA v. MANGUBAI SAMBHU KHARWA (DECEASED) — Bombay High Court (2024-02-05)
- AMUL JAYANTILAL MEHTA v. MUKUL JAYANTILAL MEHTA(DECEASED) — Bombay High Court (2023-12-15)