S.ASHOK KUMAR
55 recorded High Court judgment(s) · 2003–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 55 |
Disposal nature
| ALLOWED | 20 |
| DISMISSED | 14 |
| (unspecified) | 9 |
| DISMISSED FOR NON-PROSECUTION | 5 |
| DISPOSED OF | 3 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- PERUMAL v. M.VENKATAPPAN — Madras High Court (2008-02-14)
- SAMUTHRA VIJAYA NAINAR v. SIRUKADAMBUR MASJID — Madras High Court (2007-06-29)
- THE ORIENTAL INSURANCE v. PUNITHAVATHY — Madras High Court (2007-06-18)
- MALA @ MAHALAKSHMI v. R.NANDAKUMAR — Madras High Court (2007-06-12)
- S.RANGARAJAN v. NATHANS FOUNDATIONS PRIVATE — Madras High Court (2007-04-12)
- D. NIRMALA DEVI v. VM DHANASEKARAN — Madras High Court (2007-03-27)
- S. VIVEKANANDAN v. RANGANATHAN — Madras High Court (2007-03-09)
- P SUBBIAH GOUNDER v. SAKTHI GOPALA KRISHNAN — Madras High Court (2007-02-27)
- MOHAMMED THAIYUB v. ABDUL RASHEED — Madras High Court (2007-02-21)
- THE PRESIDENT, v. THE TN WAKF BOARD, — Madras High Court (2007-02-19)
Lex