S.ANANTHI (RETD.)
65 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 65 |
Disposal nature
| DISPOSED OF | 38 |
| DISMISSED | 10 |
| WITHDRAWN DISMISSED | 7 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| DISPOSED AS INFRUCTUOUS | 1 |
| CLOSED | 1 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- Rajasekaran.M v. The District Collector — Madras High Court (2022-07-29)
- PETER SWAMY DHAS v. THE DISTRICT COLLECTOR — Madras High Court (2022-07-29)
- P.Mathivanan v. The Secretary to Govt., — Madras High Court (2022-07-29)
- Traffic Dr.K.R.Ramaswamy v. The Commissioner — Madras High Court (2022-07-29)
- M.RAJESH KUMAR v. THE DISTRICT COLLECTOR — Madras High Court (2022-07-29)
- P.VADIVELU, v. THE UNION OF INDIA, — Madras High Court (2022-07-29)
- B.RAMALINGAM, v. THE DISTRICT COLLECTOR, — Madras High Court (2022-07-29)
- M. KANNAN v. THE DIST. COLLECTOR — Madras High Court (2022-07-28)
- Rajesh Kumar.R v. The State of Tamil Nadu — Madras High Court (2022-07-28)
- SUBBURAJ v. THE DISTRICT COLLECTOR — Madras High Court (2022-07-28)
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