LexS.ANANTHI (RETD.)
1,996 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1996 |
Disposal nature
| DISMISSED | 535 |
| ALLOWED | 428 |
| DISPOSED OF | 247 |
| ORDERED | 245 |
| PARTLY ALLOWED | 156 |
| WITHDRAWN DISMISSED | 87 |
| CLOSED | 73 |
| GRANTED | 60 |
Recent judgments
- The General Manager v. Mohan — Madras High Court (2025-09-13)
- Future General India Insurance Co. Ltd., v. Manikandan — Madras High Court (2025-09-13)
- Bajaj Alliance General Insurance Company Limited v. K.Pandiyammal — Madras High Court (2025-09-13)
- Shriram General Insurance Company Limited v. S.Dhurairaj — Madras High Court (2025-09-13)
- Branch manager v. M.Nagaraj, — Madras High Court (2025-09-13)
- MAREESWARI, v. MUNIASAMY, — Madras High Court (2025-09-13)
- Bajaj Allianz General Insurance Company Limited v. T. Kanaga Manikandan — Madras High Court (2025-09-13)
- SHREE RAM GENERAL INSURANCE COMPANY LTD., v. N.RENGARAJAN — Madras High Court (2025-09-13)
- Shriram General Insurance Company Ltd., v. Durgadevi, — Madras High Court (2025-09-13)
- THE MANAGING DIRECTOR v. Mary, — Madras High Court (2025-09-13)