S.ANANDA REDDY,M.H.S. ANSARI

23 recorded High Court judgment(s) · 2004–2004

Courts

Disposal nature

Recent judgments

• Sri Rama Talkies, v. Appellate Deputy Commissioner (C.T) Warangal, — Telangana High Court (2004-12-22)
• KIRAN PAVINGS PVT.LTD SEC.BAD v. DEPT OF COMMERICAL TAX HYDAND5 — Telangana High Court (2004-12-22)
• Chamber of Commerce,Khammam v. Government of Andhra Pradesh — Telangana High Court (2004-12-22)
• M. Sitaram v. Principal Secretary to the Government (Revenue) — Telangana High Court (2004-12-22)
• Milan 70 mm A/c, v. The Deputy Commercial Tax Officer, — Telangana High Court (2004-12-22)
• Rep. bt Partner Managing Director, Sri Veddadi Krishna Rao v. Commissioner of Commercial Taxes, — Telangana High Court (2004-12-22)
• M/s. The Kuppam Rural Electric Co-Op. Society Ltd., v. Commercial Tax Officer-II, — Telangana High Court (2004-12-22)
• Sri.Mohd.Abdul Hussain, v. Government of Andhra Pradesh, — Telangana High Court (2004-12-22)
• M/s. Stilbene Chemicals Limited, Secunderabad, v. The Additional Commissioner and the Joint Commissioner — Telangana High Court (2004-12-22)
• M/s Madhu Solvents Extraction Pvt Ltd., v. The Joint Commissioner (Legal) Commercial Taxes Department — Telangana High Court (2004-12-22)