S.ANANDA REDDY,B. SUDERSHAN REDDY
246 recorded High Court judgment(s) · 2005–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 246 |
Disposal nature
| DISMISSED NO COSTS | 92 |
| DISPOSED OF NO COSTS | 90 |
| ALLOWED NO COSTS | 28 |
| WITHDRAWN | 23 |
| PARTLY ALLOWED NO COSTS | 4 |
| ORDERED | 3 |
| DISMISSED WITH COSTS | 2 |
| ALLOWED WITH COSTS | 2 |
Recent judgments
- M/s. Medinova Diagonstic Services Ltd., v. The Commissioner of Customs AND Central Excise, Hyderabad-II, — Telangana High Court (2005-12-02)
- M/s. Mdhucon Projects Limited., Jubilee Hills, Hyderabad v. The Commercial Tax Officer, — Telangana High Court (2005-12-02)
- Sri Lakshminarayana Rice Mill, Venkatapuram, v. Commercial Tax Officer, — Telangana High Court (2005-11-30)
- Amararaja Batteries Limited, v. Assistant Commissioner (CT) LTU — Telangana High Court (2005-11-30)
- Maruthi Vijayabhaskar, v. The Special Deputy Collector,(LAO), S.R.B.C. — Telangana High Court (2005-11-30)
- Amara Raja Batteries Limited, Karakambadi-517 520, v. Assistant Commissioner (CT) LTU, (FAC), Chittoor District. — Telangana High Court (2005-11-29)
- S.M.Allauddin, v. Sudhakar Reddy, — Telangana High Court (2005-11-29)
- M/s. Sujana Metal Products Limited v. State of Andhra Pradesh — Telangana High Court (2005-11-29)
- M/s.Sujana Universal Industries Ltd., v. State of A.P., rep by Prl.Secretary, — Telangana High Court (2005-11-29)
- M/s. MOhini Medical Corporation, Narsaraopet, v. the Special Chaief Secretary, — Telangana High Court (2005-11-28)
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