LexS.ANANDA REDDY
1,862 recorded High Court judgment(s) · 2001–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1862 |
Disposal nature
| DISMISSED NO COSTS | 824 |
| DISPOSED OF NO COSTS | 645 |
| DISMISSED | 130 |
| ALLOWED NO COSTS | 101 |
| WITHDRAWN | 97 |
| DISMISSED AS INFRUCTUOUS | 19 |
| CLOSED NO COSTS | 15 |
| ORDERED | 15 |
Recent judgments
- B.Uday Kumar v. Andhra Pradesh Road Transport Corporation — Telangana High Court (2017-08-10)
- Boyalla Babu, v. Smt. M. Sreedevi, — Telangana High Court (2010-07-01)
- Bethamcherla Venkateswarlu, S/o Guravaiah v. The Chilakaluripet Municipality, repby its — Telangana High Court (2007-10-11)
- Kolla Chandramma, v. The Districtj Collector, — Telangana High Court (2007-10-11)
- G.Muragaiah v. The District Forest Officer, — Telangana High Court (2007-10-11)
- T. Chiranjeevulu, v. The Deputy Transport Commissioner AND Secretary, — Telangana High Court (2007-10-11)
- Vishwanath v. The District Collector, Nizamabad District — Telangana High Court (2007-10-11)
- Nallamothu Koteswara Rao, v. The Land Acquisition Officer-Cum-District Collector, — Telangana High Court (2007-10-11)
- Palpu Dharma Rao v. The Government of Andhra Pradesh,rep.by its Secretary — Telangana High Court (2007-10-11)
- K.Krishnaiah, v. the Government of Andhra Pradesh represented by its — Telangana High Court (2007-10-11)