S.ABDUL NAZEER,P.S.DINESH KUMAR
249 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 249 |
Disposal nature
| DISMISSED | 133 |
| Partly Allowed | 47 |
| ALLOWED | 30 |
| DROPPED | 18 |
| DISPOSED | 15 |
| REJECTED | 2 |
| ALLOWED AND REMANDED | 2 |
| IA/Memo/VK/OP in disposal | 2 |
Recent judgments
- SHRI. BASAWESHWAR CO-OPERATIVE BANK LTD., v. THE COMMISSIONER OF INCOME TAX — Karnataka High Court (2017-02-13)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. SHRI.KIRAN M JADHAV — Karnataka High Court (2017-02-08)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. SHRI.KIRAN M JADHAV — Karnataka High Court (2017-02-08)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S PANCHAMUKHI BUILDERS — Karnataka High Court (2017-02-08)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S PANCHAMUKHI BUILDERS — Karnataka High Court (2017-02-08)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S JAI GANESH BUILDERS and DEVELOPERS — Karnataka High Court (2017-02-08)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S JAI GANESH BUILDERS and DEVELOPERS — Karnataka High Court (2017-02-08)
- SMT. MUKATHA W/O GANGAPUATHI MAHALE v. SRI. SUBHAS CHANDRA I.A.S — Karnataka High Court (2015-12-18)
- DHARMASTHALA MANJUNATHESHWARA v. BHARATI D/O DR. H S PATIL, — Karnataka High Court (2015-12-18)
- SRIDEVI HARSHA W/O HARSHA N A v. SRI.HARSHA N A S/O N ANANTHA — Karnataka High Court (2015-12-18)
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