S.ABDUL NAZEER,BUDIHAL R.B

31 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MR. RATNAKAR B MUNGALE S/O. BAJI RAO, v. THE COMMISSIONER, — Karnataka High Court (2016-06-24)
• MR.GAUTAM T MOHIRE v. THE COMMISSIONER — Karnataka High Court (2016-06-24)
• THE PRESIDENT v. INDIAN RED CROSS SOCIETY — Karnataka High Court (2015-12-10)
• NEW INDIA ASSURANCE CO. LTD., v. RAJANI W/O.HARIGOPAL MANDELIA, — Karnataka High Court (2015-12-10)
• RANAJIT S/O. SHRISHAIL KATTI v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-10)
• RAJANI W/O HARIGOPAL MANDELIA v. THE GENERAL MANAGER — Karnataka High Court (2015-12-10)
• STATE OF KARNATAKA v. RANAJIT SHRISHAIL KATTI — Karnataka High Court (2015-12-10)
• HULAGAPPA S/O. PADIYAPPA @ PAVADEPPA HARIJAN @ v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-04)
• MR GAUTAM T MOHIRE v. THE COMMISIONER — Karnataka High Court (2015-12-04)
• RATNAKAR B MUNGALE v. THE COMMISIONER — Karnataka High Court (2015-12-04)