S.ABDUL NAZEER
6,755 recorded High Court judgment(s) · 2008–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 6755 |
Disposal nature
| DISMISSED | 2720 |
| DISPOSED | 2275 |
| ALLOWED | 942 |
| Partly Allowed | 573 |
| ALLOWED AND REMANDED | 86 |
| Dismissed for Non-Prosecution | 81 |
| Converted | 31 |
| REJECTED | 16 |
Recent judgments
- SRI MANJUNATH G U v. THE MANAGING DIRECTOR — Karnataka High Court (2017-02-10)
- G GANESH KUMAR v. THE COMMISSIONER — Karnataka High Court (2017-02-09)
- C PURUSHOTHAMA RAJU v. CENTRAL POWER RESEARCH INSTITUTE — Karnataka High Court (2017-02-09)
- SHRI MAHABALA BILLAVA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-02-09)
- SRI C B LOKESH v. KSCARD BANK — Karnataka High Court (2017-02-09)
- MR. AJAY KUMAR S.B v. HAL SC/ST EMPLOYEES AND OFFICERS ASSOCIATION (R) — Karnataka High Court (2017-02-09)
- MR G ASHOKAN v. HAL SC/ST EMPLOYEES AND OFFICERS ASSOCIATION (R) — Karnataka High Court (2017-02-09)
- MYSORE CHAMARAJANAGARA DISTRICT v. THE PRIMARY AGRICULTURAL CREDIT — Karnataka High Court (2017-02-09)
- K JAYARAMA BALYAYA v. UNION OF INDIA — Karnataka High Court (2017-02-09)
- SRI CHANNAVEEREGOWDA v. THE CHAIRMAN — Karnataka High Court (2017-02-08)
Lex