S.A.H. RIZVI

4,799 recorded High Court judgment(s) · 2021–2024

Courts

Allahabad High Court

4799

Allowed/Partly Allowed on merits	1638
Disposed off/Decided on merits	1052
Dismissed on merits	986
Dismiss other than merit(DD/Non Prosec./Abated)	936
DISMISSED AS INFRUCTUOUS	101
DISMISSED AS WITHDRAWN	44
Allowed/Partly Allowed on merits/Granted	25
DISMISSED AS NOT PRESSED	10

RAM SWAROOP v. STATE OF THRU. ADDL. CHIEF SECY. DEPTT. OF HOME, LKO. AND ANOTHER — Allahabad High Court (2024-01-05)
KALEEM v. STATE OF U.P. and ANOTHER — Allahabad High Court (2024-01-05)
RAVI YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2024-01-05)
NASEEM AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2024-01-05)
ARUN KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2024-01-05)
SACHIN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2024-01-05)
RAM BAKSH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 10 OTHERS — Allahabad High Court (2024-01-05)
QADIR ALIAS QADIR AHMAD v. State of U.P. THRU. PRIN. SECY. HOME, CIVIL SECT. LKO. AND ANOTHER — Allahabad High Court (2024-01-04)
MANISH @ BILLU v. STATE OF U.P. THRU. PRIN. SECY. HOME, LUCKNOW AND ANOTHER — Allahabad High Court (2024-01-04)
SATROHAN SINGH v. STATE OF U.P THRU. SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2024-01-04)