S.A. BOBDE, . V.A. NAIK

334 recorded High Court judgment(s) · 2009–2011

Courts

Bombay High Court

334

Withdrawn	137
Dispossed Off/Dismiss for Default	76
Admitted/Allwd/Granted/Rule Absolute	73
Dismissed/Rule Discharged	33
Rejected at Admission Stage	12
C.A. Disposed off	2
Disposed-Off	1

CHAIRMAN CUM MANAGING DIRECTOR, WESTERN COALFIELDS LTD. AND 5 OTHERS v. SOU. KAMAL GHANSHYAM KHARPURIA AND 2 OTHERS — Bombay High Court (2011-04-29)
VENKATESH THEATERS PVT LTD, THR ITS M.D. v. THE COMMISSIONER OF POLICE AND CINEMA LICENSING AUTH. NAGPUR AND ANR. — Bombay High Court (2010-09-24)
KU. VRUSHALI A. WADIBHASME AND ANR v. STATE OF MAH. THR. HONBLE SECY. REVENUE DEPTT. AND OTHS — Bombay High Court (2010-06-25)
SUKHDEO MAHADEO MATTE AND 2 ORS v. VIVEKANAND DYANPEETH CONVENT THR. ITS PRESIDENT AND 3 ORS — Bombay High Court (2010-06-18)
PANDURANG S/O NARAYAN BORKAR v. THE JT. DIRECTOR (ESST.,) M.S.E.B. AND 3 ORS — Bombay High Court (2010-06-11)
SYED QUAMRUDDIN S/O SYED SUJAUDDIN AND 6 ORS v. STATE OF MAH. THR. SECTY., AND 3 ORS — Bombay High Court (2010-06-11)
SURAJ S/O BHASKAR NIKHAR AND ANR v. THE CHIEF GENERAL MANAGER (IR) WCL AND 3 ORS — Bombay High Court (2010-04-23)
DR. MILIND S/O RAMDAS GANVIR v. STATE OF MAH. THR. THE SECTY, AND ANR — Bombay High Court (2010-04-23)
SUBODH S/O PREMDAS NANDESHWAR v. RASHTRASANTA TUKDOJI MAHARAJ NAGPUR UNIVERSITY THR. REGISTRAR — Bombay High Court (2010-03-29)
RAJESH RAVINDRA PANDEY v. R.T.M. NAGPUR UNIVERSITY THR. ITS REGISTRAR — Bombay High Court (2010-03-29)