S.A. BOBDE,U. V. BAKRE

27 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• ITIHAS MEDIA PVT. LTD. BY ITS AUTHORIZED REP. SANTOSH SAWANT v. THE EXECUTIVE ENGINEER and ANR., — Bombay High Court (2012-09-12)
• DEPUTY COLLECTOR(L.A.) AND ANR., v. COMMUNIDADE OF NAGOA, THROUGH ATTORNEY SHRI ANTONIO PEREIRA — Bombay High Court (2012-09-12)
• SMT.MARIA TERESA PHILOMENA D'ROCHA PEGADO v. M/S. GERVASIO FERNANDES AND SONS, REP. BY ITS PARTNER, SHRI ISSAC FERNANDES AND 2 ORS., — Bombay High Court (2012-09-12)
• RAMESH S.GAUNS v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ORS. — Bombay High Court (2012-09-12)
• MR. SAUNLO TRIVIKRAM NAIK GAUNKAR BY HIS CONSTITUTED ATTORNEY MR. ANISH KHAN AND 3 ORS., v. JT MAMLATDAR III, MARGAO 7 ORS., — Bombay High Court (2012-09-11)
• BOARD OF TRUSTEES OF THE PORT OF MORMUGAO v. THE GOA COSTAL ZONE MANAGEMENT AUTHORITY AND 4 ORS., — Bombay High Court (2012-09-11)
• SMT.VIJAYA R.SATARDEKAR AND ANR., v. STATE OF GOA (THROUGH THE CHIEF SECRETARY) and 3 ORS — Bombay High Court (2012-09-11)
• SHRI. SANDEEP DESAI AND 5 ORS., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2012-09-11)
• ANTONETA FERNANDES (VICE PRESIDENT), THE UNITED GOANS SHANTI CONCERN v. THE CHIEF SECRETARY AND ORS., — Bombay High Court (2012-09-11)
• RATNAKAR LAXMAN PARAB and 2 ORS., v. STATE OF GOA, THROUGH THE CHIEF SECRETARY and 4 ORS., — Bombay High Court (2012-09-10)